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Union of India - Section

Section 297 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

297. Errors in award of Badges.

- If a badge has been awarded or restored from an incorrect date, the qualifying period during which that badge must have been held before a further badge can be awarded or restored shall commence from the correct date from which the said preceding badge ought to have been awarded or restored. Overpayments, if any, made consequent on erroneous award shall not be recovered.