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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(26) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

(26)"University Laboratory", "University Library", "University Museum", or "University Institution" means a laboratory, a library, a museum or an institution, as the case may be, maintained and managed by the University, whether established it or not;[* * * * * * * * * *] [[Clause (27) omitted by W.B. Act 12 of 2011, which was earlier as under :'(27) 'University Professor', 'University Reader' or 'University Lecturer' means a Professor, Reader or Lecturer appointed or recognized as such by the University.'.]]