Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act] State of Goa - Subsection Section 14(4)(e) in Goa Value Added Tax Rules, 2005 (e)an association of individuals to which clause (b), (c), or (d) does not apply, by the principal officer, or the person managing the business;