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[Cites 0, Cited by 0] [Section 173(8)] [Section 173] [Entire Act]

State of Rajasthan - Subsection

Section 173(8)(iv) in Rajasthan Panchayati Raj Rules, 1996

(iv)No conversion charges shall be payable in case of change of use of land, on recommendation of the Department of Technical Education, for the purpose of establishment of technical education institution.