Supreme Court - Daily Orders
Manjusha Srivastava vs Ashish Srivastava on 16 December, 2019
Bench: Mohan M. Shantanagoudar, R. Subhash Reddy
ITEM NO.17 COURT NO.13 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 2864/2019
MANJUSHA SRIVASTAVA Petitioner(s)
VERSUS
ASHISH SRIVASTAVA Respondent(s)
(FOR ADMISSION and I.R. and IA No.185239/2019-EX-PARTE STAY and IA
No.185241/2019-EXEMPTION FROM FILING O.T. )
Date : 16-12-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE R. SUBHASH REDDY
For Petitioner(s) Mr. Somesh Chandra Jha, AOR
Mr. Anand Darshan, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meantime, there shall be stay of further proceedings in C. No.893 of 2019 titled as Ashish Srivastava vs. Manjusha Srivastava pending before the Court of the 1 st Additional Principal Judge, Family Court, Jabalpur, Madhya Pradesh.
(GULSHAN KUMAR ARORA) (R.S. NARAYANAN)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2019.12.16
16:44:02 IST
Reason: