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[Cites 0, Cited by 9] [Entire Act]

Union of India - Section

Section 53 in The Railways Act, 1989

53. Prohibition against transfer of certain tickets.—

A ticket issued in the name of a person shall be used only by that person:Provided that nothing contained in this section shall prevent mutual transfer of a seat or berth by passengers travelling by the same train:Provided further that a railway servant authorised in this behalf may permit change of name of a passenger having reserved a seat or berth subject to such circumstances as may be prescribed.