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Rajasthan High Court - Jodhpur

Smt. Vinita vs . Himanshu on 18 March, 2015

Author: Vineet Kothari

Bench: Vineet Kothari

                                      1 of 1


                   S.B. Civil Transfer Application No.14/2014

                           Smt. Vinita Vs. Himanshu


       Date of order: 18/03/2015.


                                 PRESENT

                   HON'BLE Dr. JUSTICE VINEET KOTHARI

       Appearance:

       Mr. Sandeep Saruparia, for the petitioner/wife.
       Mr. S.L. Jain, for the respondent/husband.
                                       --

To explore the possibility of settlement between the parties, the matter may be referred to Mediation Centre, attached to this Court.

Both the parties are directed to remain present before learned trained Mediator, in the Mediation Centre of this Court in the first instance on 22.04.2015 for settlement of the dispute between the parties.

Let notices be sent to both of them. Learned counsel for the parties shall ensure presence of the petitioner and respondent before learned Mediator.

Put up before this Court on 22.05.2015. Interim order dated 10.02.2014 shall continue till further orders.

(Dr. VINEET KOTHARI), J.

DJ/-

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