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[Cites 0, Cited by 0] [Section 292B(1)] [Section 292B] [Entire Act]

State of Chattisgarh - Subsection

Section 292B(1)(b) in The Chhattisgarh Municipal Corporation Act, 1956

(b)In respect of land on which the Urban Land (Ceiling and Regulation) Act, 1976 was applicable, the colonizer shall have to transfer land to the Commissioner as required under clause (a).