Supreme Court - Daily Orders
The State Of Haryana Secretary vs Diljit Singh on 10 August, 2018
Author: Arun Mishra
Bench: Arun Mishra
ITEM NO.56 COURT NO.8 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8831-8936/2018
(Arising out of impugned final judgment and order dated 02-03-2017
in RFA No. 7254/2015 02-03-2017 in RFA No. 7000/2015 02-03-2017 in
RFA No. 6232/2015 02-03-2017 in RFA No. 386/2016 02-03-2017 in RFA
No. 385/2016 02-03-2017 in RFA No. 384/2016 02-03-2017 in RFA No.
383/2016 02-03-2017 in RFA No. 382/2016 02-03-2017 in RFA No.
381/2016 02-03-2017 in RFA No. 380/2016 02-03-2017 in RFA No.
379/2016 02-03-2017 in RFA No. 358/2016 02-03-2017 in RFA No.
357/2016 02-03-2017 in RFA No. 350/2016 02-03-2017 in RFA No.
349/2016 02-03-2017 in RFA No. 348/2016 02-03-2017 in RFA No.
347/2016 02-03-2017 in RFA No. 346/2016 02-03-2017 in RFA No.
345/2016 02-03-2017 in RFA No. 344/2016 02-03-2017 in RFA No.
343/2016 02-03-2017 in RFA No. 342/2016 02-03-2017 in RFA No.
341/2016 02-03-2017 in RFA No. 340/2016 02-03-2017 in RFA No.
339/2016 02-03-2017 in RFA No. 338/2016 02-03-2017 in RFA No.
337/2016 02-03-2017 in RFA No. 336/2016 02-03-2017 in RFA No.
335/2016 02-03-2017 in RFA No. 334/2016 02-03-2017 in RFA No.
333/2016 02-03-2017 in RFA No. 331/2016 02-03-2017 in RFA No.
330/2016 02-03-2017 in RFA No. 329/2016 02-03-2017 in RFA No.
328/2016 02-03-2017 in RFA No. 327/2016 02-03-2017 in RFA No.
326/2016 02-03-2017 in RFA No. 316/2016 02-03-2017 in RFA No.
315/2016 02-03-2017 in RFA No. 314/2016 02-03-2017 in RFA No.
268/2016 02-03-2017 in RFA No. 118/2016 02-03-2017 in RFA No.
117/2016 02-03-2017 in RFA No. 116/2016 02-03-2017 in RFA No.
115/2016 02-03-2017 in RFA No. 114/2016 02-03-2017 in RFA No.
113/2016 02-03-2017 in RFA No. 112/2016 02-03-2017 in RFA No.
111/2016 02-03-2017 in RFA No. 110/2016 02-03-2017 in RFA No.
109/2016 02-03-2017 in RFA No. 108/2016 02-03-2017 in RFA No.
42/2016 02-03-2017 in RFA No. 7449/2015 02-03-2017 in RFA No.
7430/2015 02-03-2017 in RFA No. 7428/2015 02-03-2017 in RFA No.
7389/2015 02-03-2017 in RFA No. 7388/2015 02-03-2017 in RFA No.
7387/2015 02-03-2017 in RFA No. 7386/2015 02-03-2017 in RFA No.
7385/2015 02-03-2017 in RFA No. 7384/2015 02-03-2017 in RFA No.
7383/2015 02-03-2017 in RFA No. 7382/2015 02-03-2017 in RFA No.
7381/2015 02-03-2017 in RFA No. 7380/2015 02-03-2017 in RFA No.
7379/2015 02-03-2017 in RFA No. 7378/2015 02-03-2017 in RFA No.
7377/2015 02-03-2017 in RFA No. 7367/2015 02-03-2017 in RFA No.
7340/2015 02-03-2017 in RFA No. 7258/2015 02-03-2017 in RFA No.
7257/2015 02-03-2017 in RFA No. 7256/2015 02-03-2017 in RFA No.
7255/2015 02-03-2017 in RFA No. 7253/2015 02-03-2017 in RFA No.
7252/2015 02-03-2017 in RFA No. 7251/2015 02-03-2017 in RFA No.
7250/2015 02-03-2017 in RFA No. 7249/2015 02-03-2017 in RFA No.
7248/2015 02-03-2017 in RFA No. 7247/2015 02-03-2017 in RFA No.
Signature Not Verified
7246/2015 02-03-2017 in RFA No. 7245/2015 02-03-2017 in RFA No.
Digitally signed by
NEELAM GULATI
Date: 2018.08.11
7244/2015 02-03-2017 in RFA No. 7243/2015 02-03-2017 in RFA No.
11:39:03 IST
Reason:
7068/2015 02-03-2017 in RFA No. 7003/2015 02-03-2017 in RFA No.
7002/2015 02-03-2017 in RFA No. 7001/2015 02-03-2017 in RFA No.
6999/2015 02-03-2017 in RFA No. 6482/2015 02-03-2017 in RFA No.
6481/2015 02-03-2017 in RFA No. 6480/2015 02-03-2017 in RFA No.
6479/2015 02-03-2017 in RFA No. 6478/2015 02-03-2017 in RFA No.
6477/2015 02-03-2017 in RFA No. 6476/2015 02-03-2017 in RFA No.
6475/2015 02-03-2017 in RFA No. 6470/2015 02-03-2017 in RFA No.
6442/2015 02-03-2017 in RFA No. 6237/2015 02-03-2017 in RFA No.
6236/2015 02-03-2017 in RFA No. 6235/2015 02-03-2017 in RFA No.
6234/2015 02-03-2017 in RFA No. 6233/2015 passed by the High Court
Of Punjab & Haryana At Chandigarh)
THE STATE OF HARYANA SECRETARY & ORS. Petitioner(s)
VERSUS
DILJIT SINGH & ORS. Respondent(s)
Date : 10-08-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE KUMARI JUSTICE INDIRA BANERJEE
For Petitioner(s) Mr. P.S. Patwalia, Sr. Adv.
Mr. Arun Kumar, AAG
Mr. Abhinash Jain, Asstt A.G., Adv.
Mr. Ajay Awasthi, Adv.
Dr. Monika Gusain, AOR
Ms. Manpreet Kaur Bhalla, Adv.
Mr. Anis Ahmed Khan, AOR
For Respondent(s) Mr. Shyam Divan, Sr. Adv.
Mr. Amit Kumar Singh, AOR
Mrs. K. Enatoli Sema, Adv.
Mr. Dhruv Mehta, Sr. Adv.
Mr. Siddharth Mittal, AOR
Mr. Nayan Nepal, Adv.
Dr. (mrs. ) Vipin Gupta, AOR
Mr. Yadav Narender Singh, AOR
Mr. S.P. Sharma, Adv.
Mr. Abhisehk Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 5th September, 2018.
(NEELAM GULATI) (JAGDISH CHANDER) COURT MASTER (SH) BRANCH OFFICER