Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Madhya Pradesh - Subsection Section 39(2) in The M.P. Bhumi Vikas Rules, 1984 (2)Building/plot to abut on a public/private means of Access. - Every building/plot shall, as far as may be, abut on a public/private means of access like streets/roads duly formed.
