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Bengal Presidency - Section

Section 914 in Police Regulations, Bengal , 1943

914. Register of casualties. [§ 12, Act V, 1861].

(a)A register of casualties shall be kept in B.P. Form No. 174.
(b)All changes in the force and all casualties shall be entered in this register at the time of their occurrence. All subsequent orders relating to the commutation of leave shall also find entry in this register.
(c)In the case of officers dismissed or discharged from service the number and date of the discharge slip issued shall be noted in the column showing the nature of the casualty. (See also instructions on the form.)
(d)Twice a month the Reserve Officer shall forward the register to the accountant of the Superintendent's office.