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Himachal Pradesh High Court

Ram Singh & Anr. vs . Labh Singh on 22 May, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Ram Singh & Anr. vs. labh Singh CMPMO No. 21 of 2021 .

22.05.2023 Present: Mr. Y.P. Sood, Advocate, for the petitioners.

Mr. Ajay Chandel, Advocate, for respondent No.1.

As prayed for, list for consideration on 22.06.2023.

Registry is directed to retain the case record pertaining to File No. 5/2012 (old), 69/2015 (new) only and other case pertaining to the Court r of to File No. 71/2013 (old), 70/2015 (new) be sent back forthwith learned Sundernagar, District Mandi, H.P. Assistant Collector, 1st Grade, (Ajay Mohan Goel) Judge May 22, 2023 (Vinod) ::: Downloaded on - 22/05/2023 20:32:03 :::CIS