Calcutta High Court (Appellete Side)
WP-9050W-2004 on 5 September, 2016
1
5.09.2016
29(sm)
W. P. 9050 (W) of 2004
Mr. Haradhan Banerjee,
Mr. Mohesh Kr. Shaw.
...........for the petitioner.
Mr. Amiya Kr. Sur,
Md. Hafiz Ali.
..........For the WBFC.
Mr. Pradip Kr. Das.
.......For the Union of India.
Mr. Chayan Gupta,
Mr. Partha Banerjee.
.......For the respondent No.3
Mr. Gupta and Mr. Banerjee, learned counsel appearing for the parties is directed to inspect the record.
In the meantime Mr. Sur is directed to take instruction from the concerned authority.
Let the matter appear in the list on 19th September 2016 at 2 P.M. under the same heading.
(Samapti Chatterjee, J.)