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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(2) in The Indian Forest Service (Probationers' Final Examination) Regulations, 2016

(2)Gender Analysis. - Gender perceptions in planning, concept of gender based role, needs and priorities in relation to resource, use and management, committee survey methods including the participatory learning methods, gender impact analysis.