Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86] [Entire Act] State of Meghalaya - Subsection Section 86(a) in The Meghalaya Co-operative Societies Rules (a)statement of the subject-matter of the dispute referred to in the form as set forth in the Schedule ;
