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[Cites 0, Cited by 0] [Section 17A(2)] [Section 17A] [Entire Act]

State of Maharashtra - Subsection

Section 17A(2)(g) in Nagpur rules Relating to the Election of Councillors

(g)if it bears a serial number, or is of a design, different from the serial numbers or, as the case may be, design, of the voting papers authorised for the use at the particular polling station; or