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Orissa High Court

Jayaprada Tripathy vs Jagnyadatta Tripathy on 9 September, 2022

Bench: S. Talapatra, M. S. Sahoo

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                          MATA No. 137 of 2022

        Jayaprada Tripathy           ....         Appellant
                           Mr. J.K. Khandayatray, Advocate
                            -versus-
        Jagnyadatta Tripathy         ....       Respondent

                        CORAM:
                        JUSTICE S. TALAPATRA
                        JUSTICE M. S. SAHOO

                                       ORDER

Order No. 09.09.2022

02. 1. This matter is taken up through hybrid mode.

2. Mr. J.K. Khandayatray, learned counsel appearing for the Appellant has stated that the defects as pointed out by the Registry has been removed.

(S. Talapatra) Judge (M.S. Sahoo) Judge I.A. No.152 of 2022

03. 1. Heard Mr. J.K. Khandayatray, learned counsel appearing for the applicant.

2. This is an application U/s. 5 of the Limitation Act for condoning the delay of 17 days in preferring the appeal U/s. 19(1) of the Family Courts Act, 1984 assailing the // 2 // order dated 22.03.2022 delivered in MAT Case No.15 of 2021 by the Senior Civil Judge, Rajgangpur.

3. Issue notice to the Respondent as to why the delay as aforementioned should not be condoned or any other order or orders shall not be passed in the circumstances of the case.

4. Notice is made returnable on 19.10.2022. Steps for service of notice shall be taken by the Appellant within 16.09.2022 by Registered Post with A.D. (S. Talapatra) Judge (M.S. Sahoo) Judge RRJena/GS Page 2 of 2