Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Raju Sahu vs The State Of Madhya Pradesh on 7 July, 2020

Author: Anjuli Palo

Bench: Anjuli Palo

1 MCRC-18532-2020 The High Court Of Madhya Pradesh MCRC-18532-2020 (RAJU SAHU Vs THE STATE OF MADHYA PRADESH) 3 Jabalpur, Dated : 07-07-2020 Heard through Video Conferencing. Parties through their respective counsel. S h r i Shivam Hajari, learned Panel Lawyer submits that due to unavoidable circumstances neither the brief of the case nor the PDF of the case diary could be made available, therefore, case may be adjourned.

At the request of learned Panel Lawyer, case is adjourned. List in the next week.

(SMT. ANJULI PALO) JUDGE PB Digitally signed by PRADYUMNA BARVE Date: 2020.07.07 12:14:19 +05'30'