Madhya Pradesh High Court
Raju Sahu vs The State Of Madhya Pradesh on 7 July, 2020
Author: Anjuli Palo
Bench: Anjuli Palo
1 MCRC-18532-2020 The High Court Of Madhya Pradesh MCRC-18532-2020 (RAJU SAHU Vs THE STATE OF MADHYA PRADESH) 3 Jabalpur, Dated : 07-07-2020 Heard through Video Conferencing. Parties through their respective counsel. S h r i Shivam Hajari, learned Panel Lawyer submits that due to unavoidable circumstances neither the brief of the case nor the PDF of the case diary could be made available, therefore, case may be adjourned.
At the request of learned Panel Lawyer, case is adjourned. List in the next week.
(SMT. ANJULI PALO) JUDGE PB Digitally signed by PRADYUMNA BARVE Date: 2020.07.07 12:14:19 +05'30'