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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(1) in Kanyashree University Act, 2018

(1)to provide for instruction, teaching, training and research in, and promote extension of higher education with special emphasis on women's education and in such other allied branches of study and such other subject of studies at the Undergraduate, Post-graduate and higher levels;