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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Goa - Subsection

Section 31(2)(f) in The Goa, Daman and Diu School Education Rules, 1986

(f)the reserve funds, the [* * *] [The words 'association of individuals' have been omitted by (Amendment) Rules, 1994 (O. G., Series I No. 28 dated 14-10-1994.] the trust possesses in order to meet the recurring expenses including the salaries of the staff;