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[Cites 0, Cited by 0] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(vii) in The Delhi Prevention of Food Adulteration Rules, 2002

(vii)To send acknowledgment, (if authorised to acknowledge the nomination from companies) to the company and the employee named in the request with copies to all such authorities to whom copies are required to be sent under the orders of the Food (Health) Authority within seven days of the receipt of the requests.