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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1) in The Bird And Company Limited (Acquisition And Transfer of Undertakings) Act, 1980

(1)The Central Government shall, within thirty days from the 1.12.91: Vide Notification No.S.O.860 (E) dated 1.12.1981,.specified date, pay in cash to the Commissioner, for payment to the Company the amounts specified in section 8.