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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Andhra Pradesh - Subsection

Section 41(1) in Damodaram Sanjivayya National Law University Act, 2008

(1)The Vice-Chancellor shall be the final authority for maintenance of discipline among the students of the University. The directions given by the Vice-Chancellor in this behalf shall be complied with by the Heads of Departments, Schools, Hostels and Institutions.