Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Bihar - Subsection Section 35(ii) in The Bihar Government Estates (Khas-Mahal) Manual, 1953 (ii)When there has been no record-of-rights-the khasra (if any), the map (if any) and the jamabandi register IA.
