Supreme Court - Daily Orders
Anil Kumar Xalxo vs The Lieutenant Governor Andaman And ... on 2 February, 2021
Bench: Sanjay Kishan Kaul, Dinesh Maheshwari, Hrishikesh Roy
ITEM NO.2 Court 9 (Video Conferencing) SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 25667/2020
(Arising out of impugned final judgment and order dated
13-06-2019 in MA No. 003/2018 passed by the High Court Of
Calcutta Circuit Bench At Port Blair)
ANIL KUMAR XALXO Petitioner(s)
VERSUS
THE LIEUTENANT GOVERNOR ANDAMAN AND NICOBAR
ISLANDS & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.123600/2020-CONDONATION OF
DELAY IN FILING)
Date :02-02-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s) Mr. V Chitambaresh, Sr. Adv.
Ms. Usha Nandini. V, AOR
Mr. Biju P Raman, Adv.
Mr. Govind Venugopal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We find neither any case to condone the delay nor on merits.
The Special Leave Petition is dismissed both on delay as well as on merits.
[CHARANJEET KAUR] [ANITA RANI AHUJA] Signature Not Verified ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Digitally signed by Charanjeet kaur Date: 2021.02.02 17:48:05 IST Reason: