Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax vs M/S Amd India Pvt. Ltd. on 28 November, 2022
Bench: M.R. Shah, C.T. Ravikumar
ITEM NO.83 COURT NO.5 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 25126/2019
(Arising out of impugned final judgment and order dated 31-08-2018
in ITA No. 274/2018 passed by the High Court Of Karnataka At
Bengaluru)
THE PR. COMMISSIONER OF INCOME TAX & ANR. Petitioner(s)
VERSUS
M/S AMD INDIA PVT. LTD. Respondent(s)
IA No. 112771/2019 - CONDONATION OF DELAY IN FILING
Date : 28-11-2022 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
For Petitioner(s) Mr. Tushar Mehta, SG
Mr. Balbir Singh, ASG
Mr. Zoheb Hossain, Adv.
Mr. Rajat Nair, Adv.
Mr. Rupesh Kumar, Adv.
Mr. Shyam Gopal, Adv.
Mr. Prahlad Singh, Adv.
Mr. Raj Bahadur Yadav, AOR
For Respondent(s) Mr. K.K. Chythanya, Sr. Adv.
Mr. S. Sukumaran, Adv.
Mr. Tata Krishna, Adv.
Mr. Anand Sukumar, Adv.
Mr. Bhupesh Kumar Pathak, Adv.
Ms. Meera Mathur, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 05.12.2022.
(R. NATARAJAN) (MATHEW ABRAHAM) ASTT. REGISTRAR-cum-PS Signature Not Verified COURT MASTER (NSH) Digitally signed by R Natarajan Date: 2022.11.29 17:40:26 IST Reason: