Section 3(c) in The Light Diesel Oil (Fixation of Ceiling Prices) Order, 1973
(c)[ (i) the rate of dealer's commission at rupees eight per kilo litre; [Substituted by Notification No. G.S.R. 416 (E), dated 13.12.1976.](ii)reimbursement, if allowed by the State Government, or with the previous approval of the State Government, by the District Collector or the Deputy Commissioner of the area, as the case may be, by notification in the official Gazette, of any extraordinary expenditure which the dealers may have to incur under local conditions].
