Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 23 in Rajasthan Public Libraries Rules, 2012

23. Conditions for recognition of Public Library Association.

- No Public Library Association shall be recognised unless the association is registered under the Rajasthan Societies Registration Act, 1958 (Act No. 28 of 1958) or the Rajasthan Public Trust Act, 1959 (Act No. 42 of 1959).