Bombay High Court
Dilip Malshetti Patil vs Satish Raosaheb Ambekar And Others on 16 November, 2021
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
1 918 to 929.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
918 WRIT PETITION NO.11272 OF 2021
MADHAV SHANKAR GHULE
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Petitioner : Mr. Irpatgire A.N.
AGP for Respondent No.1 - State Mr. Y. G. Gujrathi
Advocate for Respondent Nos. 2 and 3 : Mr. S. K. Kadam
Advocate for Respondent No. 4 : Mr. S. V. Adwant
Advocate for Respondent No. 7 : Mr. M. B. Khandare
...
AND
919 WRIT PETITION NO.12254 OF 2021
PRATHVIRAJ HARISCHANDRA SIRSATH
VERSUS
ANJALI SUNIL KAWALE AND OTHERS
...
AND
920 WRIT PETITION NO.12255 OF 2021
ANITA PRABHAKAR KENDRE
VERSUS
ANJALI SUNIL KAWALE AND OTHERS
...
AND
921 WRIT PETITION NO.12256 OF 2021
SAPNA PANDURANG KISVE
VERSUS
EKBAL BEGUM ISMAIL SAYYAD AND OTHERS
...
AND
922 WRIT PETITION NO.12257 OF 2021
ANUP DNYANOBA SHELKE
VERSUS
BABU HANMANTRAO KHANDADE AND OTHERS
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2 918 to 929.odt
...
AND
923 WRIT PETITION NO.12259 OF 2021
DILIP MALSHETTI PATIL
VERSUS
SATISH RAOSAHEB AMBEKAR AND OTHERS
...
AND
924 WRIT PETITION NO.12260 OF 2021
ASHOK VASANTRAO GOVINDPURKAR
VERSUS
NAVNATH SHIVRAJ DONGRE AND OTHERS
...
AND
925 WRIT PETITION NO.12261 OF 2021
SAPNA PANDURANG KISVE
VERSUS
SUREKHA RAMAKANT MURUDKAR AND OTHERS
...
AND
926 WRIT PETITION NO.12262 OF 2021
GOVIND ARJUNRAO BIRADAR
VERSUS
BHAGWAN RAMCHANDRARAO PATIL AND OTHERS
...
AND
927 WRIT PETITION NO.12263 OF 2021
VYANKATRAO DHONDIRAM BIRADAR
VERSUS
SANTOSH NAGORAO SARANGE AND OTHERS
...
AND
928 WRIT PETITION NO.12264 OF 2021
ASHOK RAMRAO RATHOD
VERSUS
OMPRAKASH GIRIDHAR NANDGAWE AND OTHERS
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3 918 to 929.odt
...
AND
929 WRIT PETITION NO.12265 OF 2021
JAGANNATH GURUNATH PATIL
VERSUS
BHAGWAN BAKTAWAR JILANI AND OTHERS
...
Advocate for Petitioners : Mr. D. J. Choudhari (sr. 919 to 929)
Advocate for Respondent No. 2 : Mr. V. H. Dighe,
Mr. S. K. Kadam (924)
Advocate for Respondent No.2, 5 and 8 : Mr. S. K. Kadam
(Sr.Nos.926, 929)
Advocate for Respondent No.3 : Mr. Bhausaheb B. Bhise
(Sr.Nos. 919 to 929)
Advocate for Respondent No. 4 : Mr. Abhijit Choudhari
( Sr. Nos. 919, 920, 922,923, 924, 926, 928, 929 )
Advocate for Respondent No.6 : Mr. Pratik P. Kothari
( Sr.Nos.926,929)
Advocate for Resp.No. 5 : Mr. R.D. Khalap ( in WP No.
12264/2019(928), and WP No. 12259/2021(929))
...
CORAM : MANGESH S. PATIL, J.
DATE : 16.11.2021 PER COURT :-
1. Learned Advocate Mr. Bhausaheb B. Bhise submits that he has instructions to appear on behalf of respondent No. 3 Bank.::: Uploaded on - 16/11/2021 ::: Downloaded on - 18/11/2021 23:33:57 :::
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2. Learned Advocate Mr. Choudhari for the petitioners submits that the other respondents have already been served privately.
3. Stand over to 17.11.2021.
( MANGESH S. PATIL ) JUDGE shp/-
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