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Bombay High Court

Dilip Malshetti Patil vs Satish Raosaheb Ambekar And Others on 16 November, 2021

Author: Mangesh S. Patil

Bench: Mangesh S. Patil

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        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    BENCH AT AURANGABAD

                   918 WRIT PETITION NO.11272 OF 2021

                   MADHAV SHANKAR GHULE
                             VERSUS
           THE STATE OF MAHARASHTRA AND OTHERS
                                  ...
            Advocate for Petitioner : Mr. Irpatgire A.N.
        AGP for Respondent No.1 - State Mr. Y. G. Gujrathi
     Advocate for Respondent Nos. 2 and 3 : Mr. S. K. Kadam
        Advocate for Respondent No. 4 : Mr. S. V. Adwant
       Advocate for Respondent No. 7 : Mr. M. B. Khandare
                                 ...
                                AND
             919 WRIT PETITION NO.12254 OF 2021

                     PRATHVIRAJ HARISCHANDRA SIRSATH
                                   VERSUS
                      ANJALI SUNIL KAWALE AND OTHERS
                                     ...

                                   AND
                   920 WRIT PETITION NO.12255 OF 2021

                         ANITA PRABHAKAR KENDRE
                                   VERSUS
                      ANJALI SUNIL KAWALE AND OTHERS
                                     ...

                                   AND
                   921 WRIT PETITION NO.12256 OF 2021

                      SAPNA PANDURANG KISVE
                              VERSUS
               EKBAL BEGUM ISMAIL SAYYAD AND OTHERS
                                ...

                                   AND
                   922 WRIT PETITION NO.12257 OF 2021

                     ANUP DNYANOBA SHELKE
                            VERSUS
             BABU HANMANTRAO KHANDADE AND OTHERS


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                                   ...

                                   AND
                   923 WRIT PETITION NO.12259 OF 2021

                         DILIP MALSHETTI PATIL
                                VERSUS
                SATISH RAOSAHEB AMBEKAR AND OTHERS
                                   ...
                                  AND
                  924 WRIT PETITION NO.12260 OF 2021

                   ASHOK VASANTRAO GOVINDPURKAR
                                VERSUS
                 NAVNATH SHIVRAJ DONGRE AND OTHERS
                                   ...
                                  AND
                  925 WRIT PETITION NO.12261 OF 2021

                     SAPNA PANDURANG KISVE
                             VERSUS
             SUREKHA RAMAKANT MURUDKAR AND OTHERS
                               ...

                                   AND
                   926 WRIT PETITION NO.12262 OF 2021

                  GOVIND ARJUNRAO BIRADAR
                          VERSUS
           BHAGWAN RAMCHANDRARAO PATIL AND OTHERS
                             ...

                                   AND
                   927 WRIT PETITION NO.12263 OF 2021

                  VYANKATRAO DHONDIRAM BIRADAR
                             VERSUS
               SANTOSH NAGORAO SARANGE AND OTHERS
                               ...

                                   AND
                   928 WRIT PETITION NO.12264 OF 2021

                    ASHOK RAMRAO RATHOD
                           VERSUS
           OMPRAKASH GIRIDHAR NANDGAWE AND OTHERS


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                                      ...

                                   AND
                   929 WRIT PETITION NO.12265 OF 2021

                     JAGANNATH GURUNATH PATIL
                              VERSUS
                 BHAGWAN BAKTAWAR JILANI AND OTHERS
                                ...

  Advocate for Petitioners : Mr. D. J. Choudhari (sr. 919 to 929)

            Advocate for Respondent No. 2 : Mr. V. H. Dighe,
                                     Mr. S. K. Kadam (924)

   Advocate for Respondent No.2, 5 and 8 : Mr. S. K. Kadam
                                      (Sr.Nos.926, 929)

   Advocate for Respondent No.3 : Mr. Bhausaheb B. Bhise
                                   (Sr.Nos. 919 to 929)

       Advocate for Respondent No. 4 : Mr. Abhijit Choudhari
         ( Sr. Nos. 919, 920, 922,923, 924, 926, 928, 929 )

   Advocate for Respondent No.6 : Mr. Pratik P. Kothari
                                          ( Sr.Nos.926,929)

        Advocate for Resp.No. 5 : Mr. R.D. Khalap ( in WP No.
         12264/2019(928), and WP No. 12259/2021(929))

                                      ...

                               CORAM : MANGESH S. PATIL, J.

DATE : 16.11.2021 PER COURT :-

1. Learned Advocate Mr. Bhausaheb B. Bhise submits that he has instructions to appear on behalf of respondent No. 3 Bank.
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2. Learned Advocate Mr. Choudhari for the petitioners submits that the other respondents have already been served privately.

3. Stand over to 17.11.2021.

( MANGESH S. PATIL ) JUDGE shp/-

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