Madhya Pradesh High Court
Pinki Asati vs The State Of Madhya Pradesh on 29 January, 2020
Author: Chief Justice
Bench: Chief Justice
1 WP-19126-2019
The High Court Of Madhya Pradesh
WP-19126-2019
((((((PINKI ASATI Vs THE STATE OF MADHYA PRADESH))))))
WP/20208/2018, WP/01540/2019, WP/08164/2019, WP/09833/2019, WP/19108/2019,
WP/19126/2019, WP/19300/2019, WP/19329/2019, WP/19393/2019, WP/19630/2019,
WP/19643/2019, WP/19644/2019, WP/19777/2019, WP/19831/2019, WP/19862/2019,
WP/19937/2019, WP/19942/2019, WP/19952/2019, WP/20105/2019, WP/20106/2019,
WP/20170/2019, WP/20212/2019, WP/20218/2019, WP/20375/2019, WP/20384/2019,
WP/20398/2019, WP/20418/2019, WP/20421/2019, WP/20538/2019, WP/20544/2019,
WP/20549/2019, WP/20586/2019, WP/20826/2019, WP/20983/2019, WP/21134/2019,
WP/21169/2019, WP/21236/2019, WP/21276/2019, WP/21319/2019, WP/21473/2019,
WP/21477/2019, WP/21482/2019, WP/21529/2019, WP/21544/2019, WP/21553/2019,
WP/21652/2019, WP/21693/2019, WP/21695/2019, WP/21896/2019, WP/21932/2019,
WP/21993/2019, WP/22009/2019, WP/22023/2019, WP/22024/2019, WP/22237/2019,
WP/22356/2019, WP/22376/2019, WP/22388/2019, WP/22800/2019, WP/22804/2019,
WP/22840/2019, WP/22847/2019, WP/22917/2019, WP/23035/2019, WP/23118/2019,
WP/23232/2019, WP/23304/2019, WP/23358/2019, WP/23510/2019, WP/23700/2019,
WP/23707/2019, WP/24711/2019, WP/25125/2019, WP/25592/2019, WP/25597/2019,
WP/25921/2019, WP/25923/2019, WP/25925/2019, WP/26712/2019, WP/27031/2019,
WP/29036/2019
9
Jabalpur, Dated : 29-01-2020
Parties through their respective counsel.
Mr. Prashant Singh, learned Senior Advocate with Mr. Anshul Tiwari,
Advocate representing M.P. Public Service Commission has concluded their
arguments in WP. No.19126/2019.
Mrs. Shobha Menon, learned Senior Advocate with Mr. Rahul
Choubey, Advocate for the respondent No.4 in W.P. No.20421/2019 and for
intervener in WP. No.19644/2019 has concluded their arguments.
For remaining arguments on behalf of the respondents and other stake holders to come up on 03.02.2020 at 2.30 p.m. (AJAY KUMAR MITTAL) (VIJAY KUMAR SHUKLA) CHIEF JUSTICE JUDGE DevS Digitally signed by DEVESH K SHRIVASTAVA Date: 31/01/2020 13:19:11