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Madhya Pradesh High Court

Pinki Asati vs The State Of Madhya Pradesh on 29 January, 2020

Author: Chief Justice

Bench: Chief Justice

                                                             1                                    WP-19126-2019
                                The High Court Of Madhya Pradesh
                                           WP-19126-2019
                                         ((((((PINKI ASATI Vs THE STATE OF MADHYA PRADESH))))))

                       WP/20208/2018, WP/01540/2019, WP/08164/2019, WP/09833/2019, WP/19108/2019,
                       WP/19126/2019, WP/19300/2019, WP/19329/2019, WP/19393/2019, WP/19630/2019,
                       WP/19643/2019, WP/19644/2019, WP/19777/2019, WP/19831/2019, WP/19862/2019,
                       WP/19937/2019, WP/19942/2019, WP/19952/2019, WP/20105/2019, WP/20106/2019,
                       WP/20170/2019, WP/20212/2019, WP/20218/2019, WP/20375/2019, WP/20384/2019,
                       WP/20398/2019, WP/20418/2019, WP/20421/2019, WP/20538/2019, WP/20544/2019,
                       WP/20549/2019, WP/20586/2019, WP/20826/2019, WP/20983/2019, WP/21134/2019,
                       WP/21169/2019, WP/21236/2019, WP/21276/2019, WP/21319/2019, WP/21473/2019,
                       WP/21477/2019, WP/21482/2019, WP/21529/2019, WP/21544/2019, WP/21553/2019,
                       WP/21652/2019, WP/21693/2019, WP/21695/2019, WP/21896/2019, WP/21932/2019,
                       WP/21993/2019, WP/22009/2019, WP/22023/2019, WP/22024/2019, WP/22237/2019,
                       WP/22356/2019, WP/22376/2019, WP/22388/2019, WP/22800/2019, WP/22804/2019,
                       WP/22840/2019, WP/22847/2019, WP/22917/2019, WP/23035/2019, WP/23118/2019,
                       WP/23232/2019, WP/23304/2019, WP/23358/2019, WP/23510/2019, WP/23700/2019,
                       WP/23707/2019, WP/24711/2019, WP/25125/2019, WP/25592/2019, WP/25597/2019,
                       WP/25921/2019, WP/25923/2019, WP/25925/2019, WP/26712/2019, WP/27031/2019,
                                                     WP/29036/2019
                      9
                      Jabalpur, Dated : 29-01-2020
                               Parties through their respective counsel.
                               Mr. Prashant Singh, learned Senior Advocate with Mr. Anshul Tiwari,
                     Advocate representing M.P. Public Service Commission has concluded their
                     arguments in WP. No.19126/2019.
                               Mrs. Shobha Menon, learned Senior Advocate with Mr. Rahul
                     Choubey, Advocate for the respondent No.4 in W.P. No.20421/2019 and for

intervener in WP. No.19644/2019 has concluded their arguments.

For remaining arguments on behalf of the respondents and other stake holders to come up on 03.02.2020 at 2.30 p.m. (AJAY KUMAR MITTAL) (VIJAY KUMAR SHUKLA) CHIEF JUSTICE JUDGE DevS Digitally signed by DEVESH K SHRIVASTAVA Date: 31/01/2020 13:19:11