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[Cites 0, Cited by 0] [Section 73ZA(1)] [Section 73ZA] [Entire Act]

State of Maharashtra - Subsection

Section 73ZA(1)(xiii) in Maharashtra Factories Rules, 1963

(xiii)The heater coil including the coil connected to it in the users' equipment subjected to pressure shall be tested by competent person once at least in every 12 months. The test pressure shall not be less than twice the operating pressure.