Supreme Court - Daily Orders
Kanhaiya Lal Polytechnic, Roorkee vs Naresh Kumar on 11 January, 2016
Bench: Anil R. Dave, Shiva Kirti Singh, Adarsh Kumar Goel
ITEM NO.2 COURT NO.2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.35161/2014
(Arising out of impugned final judgment and order dated 09/09/2014
in WP No.2487/2013 passed by the High Court of Uttarakhand at
Nainital)
KANHAIYA LAL POLYTECHNIC, ROORKEE,
DISTRICT HARIDWAR Petitioner(s)
VERSUS
NARESH KUMAR Respondent(s)
(With interim relief and office report)
Date : 11/01/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Pramod Dayal,Adv.
Ms. Nikunj Dayal,Adv.
Ms. Payal Dayal,Adv.
For Respondent(s) Mr. Bharat Sangal,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
Interim relief, granted earlier, shall continue.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by Sarita Purohit Date: 2016.01.14 11:22:52 IST Reason: