Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Jammu-Kashmir - Subsection Section 8(4) in Jammu and Kashmir Forest (Protection) Force Rules, 2012 (4)The Director shall advise the State Government in all matters relating to the service conditions of the members of the Force and exercise disciplinary control over them.
