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[Cites 0, Cited by 0] [Section 82(3)] [Section 82] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 82(3)(ii) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(ii)contravene any provision of the Act, or rules or directives containing restrictions on the private lives of the members of the Force or requiring him to notify the Joint Director concerned that he, or a relation included in his family, has business interest in his jurisdiction within the meaning of these rules and directives.