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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(3)(i) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(i)procurement or purchase of drug, medical device or medical supplies from a particular shop, establishment, manufactures or vendor due to any reason other than the scientific; or