Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 21 in Indian Merchant Shipping (Seamen's Employment Office, Calcutta) Rules, 1954 21. The General Roster shall have separate sections for such categories of seamen as may be prescribed after consultation with the Board.
