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[Cites 0, Cited by 0] [Section 44(3)] [Section 44] [Entire Act]

State of Uttarakhand - Subsection

Section 44(3)(d) in Uttaranchal School Education Act, 2006

(d)Specifically, and without prejudice to the generality of the co4sequences specified for that reason, the State Government shah not be liable for the payment of salary of any teacher after such date or time specified in such direction notwithstanding anything Contained in section 50.