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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of West Bengal - Subsection

Section 26(1)(v) in The Calcutta University Act, 1979.

(v)to appoint Head Examiners, Examiners, Paper-setters, Scrutineers, Coordinators, Conveners, Tabulators and other persons under the general supervision of the Syndicate;