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Delhi High Court - Orders

Yusuf Azad vs Agricultural Produce Marketing ... on 23 September, 2022

Author: Yashwant Varma

Bench: Yashwant Varma

                          $~8
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 12015/2022, CM APPL. 35928/2022(Stay)
                                YUSUF AZAD                                  ..... Petitioner
                                                 Through: Mr. Anil Panwar, Mr. Tanishq
                                                           Panwar and Mr. Kartik, Advs.

                                                  versus

                                AGRICULTURAL PRODUCE MARKETING COMMITTEE &
                                ANR.                                  ..... Respondents
                                            Through: Mrs. Avnish Ahlawat, SC with Mr.
                                                     Nitesh Kumar Singh, Mrs. Palak
                                                     Rohmetra, Ms. Aliza Alam and Ms.
                                                     Laayanya Kaushik, Advs. for APMC.


                                CORAM:
                                HON'BLE MR. JUSTICE YASHWANT VARMA
                                                  ORDER

% 23.09.2022 For orders see order of 23 September 2022 passed in W.P.(C) 11980/2022.

List again on 13.03.2023.

YASHWANT VARMA, J. SEPTEMBER 23, 2022 SU Signature Not Verified Digitally Signed By:NEHA Signing Date:26.09.2022 11:12:47