Delhi High Court - Orders
Yusuf Azad vs Agricultural Produce Marketing ... on 23 September, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12015/2022, CM APPL. 35928/2022(Stay)
YUSUF AZAD ..... Petitioner
Through: Mr. Anil Panwar, Mr. Tanishq
Panwar and Mr. Kartik, Advs.
versus
AGRICULTURAL PRODUCE MARKETING COMMITTEE &
ANR. ..... Respondents
Through: Mrs. Avnish Ahlawat, SC with Mr.
Nitesh Kumar Singh, Mrs. Palak
Rohmetra, Ms. Aliza Alam and Ms.
Laayanya Kaushik, Advs. for APMC.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 23.09.2022 For orders see order of 23 September 2022 passed in W.P.(C) 11980/2022.
List again on 13.03.2023.
YASHWANT VARMA, J. SEPTEMBER 23, 2022 SU Signature Not Verified Digitally Signed By:NEHA Signing Date:26.09.2022 11:12:47