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Supreme Court - Daily Orders

Alstom T&D India Ltd. vs Dy.Cit Company Circle-I(1),New Delhi on 4 April, 2014

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ITEM NO.40                    COURT NO.11              SECTION IIIA


              S U P R E M E      C O U R T   O F    I N D I A
                              RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).21203/2013

(From the judgement and order dated 31/08/2012 in TCA No.238/2012 of
The HIGH COURT OF MADRAS)


ALSTOM T&D INDIA LTD.                                    Petitioner(s)

                    VERSUS

DY.CIT COMPANY CIRCLE-I(1),NEW DELHI               Respondent(s)
(With prayer for interim relief and office report)


Date: 04/04/2014     This Petition was called on for hearing today.


CORAM :
          HON’BLE MR. JUSTICE ANIL R. DAVE
          HON’BLE MR. JUSTICE SHIVA KIRTI SINGH



For Petitioner(s)       Ms. Bhoomika Choudhury,Adv.
                        Ms. Kavita Jha,Adv.(Not present)


For Respondent(s)       Mr. Arijit Prasad,Adv.
                        Ms. Sriparna Chatterjee,Adv.
                        Ms. Reena Singh,Adv.
                        Mrs. Anil Katiyar,Adv.


             UPON hearing counsel the Court made the following
                                 O R D E R

At the request of the learned counsel appearing for the petitioner, list the matter on 5th May, 2014.

(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar