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[Cites 0, Cited by 2] [Section 123] [Entire Act]

Union of India - Subsection

Section 123(f) in The Major Port Trusts Act, 1963

(f)[ for the safe, efficient and convenient use, management and control of the docks, wharves, quays, jetties, railways, tramways, buildings and other works constructed or acquired by, or vested in, the Board, or of any land or foreshore acquired by, or vested in, the Board under this Act;]