Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84] [Entire Act] State of Jammu-Kashmir - Subsection Section 84(1) in Jammu and Kashmir Forest (Protection) Force Rules, 2012 (1)Any of the following punishments may, for good and sufficient reasons and as hereinafter provided, be imposed on any member of the Force.
