Supreme Court - Daily Orders
Christian Medical College Vellore ... vs Union Of India on 27 January, 2020
Bench: Arun Mishra, Indira Banerjee
ITEM NO.25 COURT NO.3 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 1571/2019
CHRISTIAN MEDICAL COLLEGE VELLORE ASSOCIATION & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No. 1294/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 198916/2019 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES
IA No. 198915/2019 - STAY APPLICATION)
Date : 27-01-2020 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MS. JUSTICE INDIRA BANERJEE
For Petitioner(s) Mr. Shyam Divan,Sr.Adv.
Mr. Mukul Rohatgi,Sr.Adv.
Mr. E.R. Kumar,Adv.
Ms. Geeti Ara,Adv.
Ms. Tanya Chaudhry,Adv.
Mr. Raghav Bansal,Adv.
Ms. Nitika Pandey,Adv.
Mr. Udayaditya Banerjee,Adv.
Mr. Sudipto Sarkar,Adv.
Mr. Bhav Ratan,Adv.
For M/s. Parekh & Co.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned senior appearing for the petitioners seeks permission to withdraw this petition.
The writ petition is, accordingly, dismissed as withdrawn.
Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2020.01.27 17:37:15 IST Reason: (NARENDRA PRASAD) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER