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Supreme Court - Daily Orders

Christian Medical College Vellore ... vs Union Of India on 27 January, 2020

Bench: Arun Mishra, Indira Banerjee

     ITEM NO.25                               COURT NO.3                 SECTION X

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)                  No(s).    1571/2019

     CHRISTIAN MEDICAL COLLEGE VELLORE ASSOCIATION & ANR.                     Petitioner(s)

                                                       VERSUS

     UNION OF INDIA & ORS.                                                    Respondent(s)

     (IA No. 1294/2020 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
      IA No. 198916/2019 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES
      IA No. 198915/2019 - STAY APPLICATION)


     Date : 27-01-2020 This matter was called on for hearing today.


     CORAM :
                             HON'BLE MR. JUSTICE ARUN MISHRA
                             HON'BLE MS. JUSTICE INDIRA BANERJEE


     For Petitioner(s)                 Mr.   Shyam Divan,Sr.Adv.
                                       Mr.   Mukul Rohatgi,Sr.Adv.
                                       Mr.   E.R. Kumar,Adv.
                                       Ms.   Geeti Ara,Adv.
                                       Ms.   Tanya Chaudhry,Adv.
                                       Mr.   Raghav Bansal,Adv.
                                       Ms.   Nitika Pandey,Adv.
                                       Mr.   Udayaditya Banerjee,Adv.
                                       Mr.   Sudipto Sarkar,Adv.
                                       Mr.   Bhav Ratan,Adv.
                                       For   M/s. Parekh & Co.
     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Learned senior appearing for the petitioners seeks permission to withdraw this petition.

The writ petition is, accordingly, dismissed as withdrawn.

Signature Not Verified

Digitally signed by
NARENDRA PRASAD
Date: 2020.01.27
17:37:15 IST
Reason:
     (NARENDRA PRASAD)                                                  (JAGDISH CHANDER)
       COURT MASTER                                                      BRANCH OFFICER