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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(2)(g) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

(g)may manage and regulate the finances, accounts, investment property, business and all other administrative affairs of the Institute and for that purpose appoint such agent as it may think fit;