Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 68 in The Orissa Co-operative Societies Rules, 1965 68. Enquiry. - No officer below the rank of an Assistant Registrar shall pass an order of suspension under Clause (b) of Sub-section (3) of Section 65.
