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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Jharkhand - Subsection

Section 10(2)(f) in Bihar Documents Writers' Licensing Rules, 1968

(f)he shall be remunerated by the document writer in respect of the documents which he transcribes at the dictation or direction of the licensed document writer;