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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(1) in The West Bengal Advocates Welfare Fund Act, 1991.

(1)The Secretary of the Bar Council shall be the ex officio Secretary of the Trust Committee. In the absence of the Secretary, the Assistant Secretary of the Bar Council shall act as the ex officio Secretary of the Trust Committee.