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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Karnataka - Subsection

Section 16(2) in The Karnataka Control Of Organized Crimes Acts, 2000.

(2)The Review Committee shall consist of the following ex-officio members, namely: -
(i)The Chief Secretary, Government of Karnataka... Chairman
(ii)The Principal Secretary, Home Department, Government of Karnataka... Member
(iii)The Secretary to Government Law Department, Government of Karnataka... Member