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Himachal Pradesh High Court

Gian Chand vs . Hrtc & Anr. on 2 March, 2022

Bench: Sabina, Satyen Vaidya

Gian Chand vs. HRTC & Anr.

CWP No.4310 of 2021 .

28.02.2022 Present: Mr. Sanjeev K. Suri, Advocate, for the petitioner.

Mr. V.B. Verma, Advocate, for the respondents.

List before appropriate Bench on 21.3.2022.

                             r            to              (Mohammad Rafiq)
                                                             Chief Justice


                                                      (Jyotsna Rewal Dua )
                 February 28, 2022 (KS)                      Judge








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