Section 42(4) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997
(4)The provisions of sub-section (2) of Rule 40 shall apply to a counting agent appointed under sub-section (3) as they apply in relation to counting agent appointed under sub-rule (1) of Rule 40.Chapter-VII General Procedure of Election
